Suresh Kumar Ailani vs State Of Rajasthan
2022 Latest Caselaw 2231 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 34/2020

Suresh Kumar Ailani S/o Radhakrishna Ailani, Aged About 55 Years, Flat No. 606, Datatre Tower Face 2, Evershine City, Vasai (East), District Thana, Maharashtra.

----Petitioner Versus

1. State Of Rajasthan, Through P.p.

2. Dwarkadas S/o Radhakrishna Elani, House No. 211, Mahila Ashram Road, Bhilwara.

----Respondents

For Petitioner(s) : Mr. J.K. Bhaiya (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/02/2022

Learned counsel for the petitioner wants to withdraw this

criminal misc. petition.

Hence, this criminal misc. petition is dismissed as withdrawn.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J 2-Arun/-

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