Babu Lal Soni vs State
2022 Latest Caselaw 2230 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 248/2020

Babu Lal Soni

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. RS mankad (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Jog Singh Bhati for Complainant (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/02/2022

List the matter on 15.02.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 88-mohit/-

Powered by TCPDF (www.tcpdf.org)