Peera Ram vs State Of Rajasthan
2022 Latest Caselaw 2229 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5353/2021

Peera Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Raj Singh Bhati (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/02/2022

The application (IA No.01/2022) seeking early listing of the

petition is considered and disposed of.

List the matter on 16.2.2022.

(VIJAY BISHNOI),J 94-mohit/-

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