Citation : 2022 Latest Caselaw 2220 Raj
Judgement Date : 8 February, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1830/2022 Manful S/o Ramuram, Aged About 36 Years, R/o Motai, Police Station Chakhu, Dist. Jodhpur Presently Gadhna, Police Station Bap, Dist. Jodhpur (Raj.) (Presently Lodged At Central Jail, Sriganganagar)
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Bhanwaru Ram, through V.C. For Respondent(s) : Mr. Shrawan Bishnoi, P.P.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
08/02/2022
The present bail application has been filed under Section 439
Cr.P.C. The petitioner has been arrested in connection with F.I.R.
No.33/2022, Police Station Kotwali Ganganagar, District
Sriganganagar, for the offence punishable under Sections 8/15, 29
of N.D.P.S. Act.
Learned counsel for the petitioner submits that no recovery
was made from the possession of the petitioner and the petitioner
was implicated only for the offence under Section 8/29 of N.D.P.S.
Act and no other case of the like nature has been registered
against him. The accused-petitioner is in judicial custody and the
trial of the case will take sufficient long time to be concluded.
Therefore, the benefit of bail should be granted to the accused-
petitioner.
(2 of 2) [CRLMB-1830/2022]
Learned Public Prosecutor has opposed the bail application.
Accordingly, the bail application filed under Sec.439 Cr.P.C. is
allowed and it is directed that petitioner Manful S/o Ramuram,
shall be released on bail in connection with F.I.R. No.33/2022,
Police Station Kotwali Ganganagar, District Sriganganagar,
provided he executes a personal bond in a sum of Rs.1,00,000/-
with two sound and solvent sureties of Rs.50,000/- each to the
satisfaction of learned trial court for his appearance before that
court on each and every date of hearing and whenever called upon
to do so till the completion of the trial.
(MANOJ KUMAR GARG),J 82-prashant/Shahenshah-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!