Hanuman vs State Of Rajasthan
2022 Latest Caselaw 2154 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14947/2021

Hanuman

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr N.S. Bhati, PP

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

None has joined on behalf of the petitioner on VC.

Learned Public Prosecutor submits that in terms of directions

given by this Court, due to virtual hearing the statements could

not be recorded in the month of January and the next date fixed is

10.02.2022, on which date the statements of the Seizure Officer

shall be got recorded.

In view of the submissions made, list the petition on

18.02.2022.

(ARUN BHANSALI),J 70-MMA/-

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