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Surgyan vs State Of Rajasthan
2022 Latest Caselaw 2136 Raj

Citation : 2022 Latest Caselaw 2136 Raj
Judgement Date : 7 February, 2022

Rajasthan High Court - Jodhpur
Surgyan vs State Of Rajasthan on 7 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 211/2022

Surgyan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kuldeep Mathur, Sr. Advocate assisted by Mr Rahul Vyas (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

Counsel for the applicant has not joined on Video

Conferencing.

The respondent No.3 is unserved.

Issue fresh notices to the respondent No.3.

When issued, notices be given Dasti to the counsel for the

petitioner for service upon the respondent.

(ARUN BHANSALI),J 79-MMA/-

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