Sharda Mewara vs The State Of Rajasthan
2022 Latest Caselaw 2063 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1274/2022

Sharda Mewara

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Rahul Vyas (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

Heard learned counsel for the petitioner.

Issue notice.

Notices be made returnable within six weeks.

(ARUN BHANSALI),J 25-MMA/-

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