Dharmpal vs The Board Of Secondary Education
2022 Latest Caselaw 2061 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14352/2021

Dharmpal

----Petitioner Versus The Board Of Secondary Education

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr Akhilesh Rajpurohit (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

Counsel for the respondents submits that reply to the

petition has been filed yesterday.

Office is directed to tag the same and list the petition after

two weeks.

(ARUN BHANSALI),J 10-MMA/-

Powered by TCPDF (www.tcpdf.org)