Sanjay Kumar Pareek vs The Manag. Director, Jodhpur ...
2022 Latest Caselaw 2053 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17022/2021

Sanjay Kumar Pareek

----Petitioner Versus The Manag. Director, Jodhpur Vidyut Vitran Nigam Ltd.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     None present
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

Counsel for the petitioner on 18.01.2021 permitted to make

submissions by way of physical appearance.

The hearing is taking place online only

List after ten days.

(ARUN BHANSALI),J 15-MMA/-

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