Balveer @ Raj S/O Shri Shankar ... vs State Of Rajasthan
2022 Latest Caselaw 1878 Raj/2

Citation : 2022 Latest Caselaw 1878 Raj/2
Judgement Date : 28 February, 2022

Rajasthan High Court

Balveer @ Raj S/O Shri Shankar ... vs State Of Rajasthan on 28 February, 2022

Bench: Pankaj Bhandari, Birendra Kumar

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                         D.b. Criminal Misc. Bail (SOS) Application No.1189/2021
                                                                           In
                                                     D.B. Criminal Appeal No. 195/2019

                                    Balveer @ Raj S/o Shri Shankar Singh
                                                                                                      ----Appellant
                                                                       Versus
                                    State Of Rajasthan through PP
                                                                                                    ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta For Respondent(s) : Mr. N.S. Gurjar, Assistant Govt.

Advocate

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

28/02/2022

Learned counsel for appellant is directed to supply copy of

the appeal along with judgment to learned Assistant Govt.

Advocate.

Learned Assistant Govt. Advocate to file reply within a period

of two weeks.

List after two weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J