Lrs Of Mahendra Singh vs Dunger Singh
2022 Latest Caselaw 1860 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

D.B. Civil Misc. Appeal No. 138/2022

1. Lrs Of Mahendra Singh, Devi-Kunj, Opp. Collectors Bungalow, Jodhpur

2. Krishna Kumari W/o Mahendra Singh, Devi-Kunj, Opp.

Collectors Bungalow, Jodhpur

3. Hayagreeva Singh S/o Mahendra Singh, Devi-Kunj, Opp.

Collectors Bungalow, Jodhpur

4. Kirti Krishi D/o Mahendra Singh, Devi-Kunj, Opp.

Collectors Bungalow, Jodhpur

5. Sheetal Kumari W/o Jaswant Singh, Aged About 84 Years, Devi-Kunj, Opp. Collectors Bungalow, Jodhpur

----Appellants Versus

1. Dunger Singh S/o Kalyan Singh, Village Bhicharli, Tehsil And District Jodhpur

2. Prem Kumari W/o Narendra Singh, Devi-Kunj, Opp.

Collectors Bungalow, Jodhpur

3. Man Kanwar W/o Vibhutosh Singh, Devi-Kunj, Opp.

Collectors Bungalow, Jodhpur

----Respondents

For Appellant(s) : Mr. Sandeep Shah, Sr. Adv. assisted by Mr. Digvijay Singh (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/02/2022

Admit. Issue notice.

                                                                              (2 of 2)               [CMA-138/2022]



                                         Call for record.

Notices are made returnable within a period of four weeks.

Meanwhile, further proceedings in NCV No.736/2020 pending

in the Commercial Court, Jodhpur shall remain stayed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

5-Arun/-

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