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M/S Inland Road Transport Pvt vs The Oriental Insurance Co. Ltd
2022 Latest Caselaw 1858 Raj

Citation : 2022 Latest Caselaw 1858 Raj
Judgement Date : 4 February, 2022

Rajasthan High Court - Jodhpur
M/S Inland Road Transport Pvt vs The Oriental Insurance Co. Ltd on 4 February, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 98/2022

M/s Inland Road Transport Pvt

----Appellant Versus The Oriental Insurance Co. Ltd

----Respondent

For Appellant(s) : Mr. Awar Dan Ujjawal (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/02/2022

Call for record.

List on 04.03.2022, as prayed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 4-Arun/-

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