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S.K. Nagarwal S/O Late Sh. R.D. ... vs Union Of India
2022 Latest Caselaw 1805 Raj/2

Citation : 2022 Latest Caselaw 1805 Raj/2
Judgement Date : 24 February, 2022

Rajasthan High Court
S.K. Nagarwal S/O Late Sh. R.D. ... vs Union Of India on 24 February, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 2990/2019

                                   S.k. Nagarwal S/o Late Sh. R.d. Nagarwal
                                                                                                      ----Petitioner
                                                                       Versus
                                   Union Of India
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Shailesh Prakash Sharma through VC Mr. Ganesh Prasad Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/02/2022

Let fresh notices be issued to Respondent No.3.

List after service.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /25

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