Milap Chand Dandia S/O Late Shri ... vs D.B. Gupta
2022 Latest Caselaw 1803 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Civil Contempt Petition No. 1503/2019

                                   Milap Chand Dandia S/o Late Shri Gendilal Ji Dandia
                                                                                                     ----Petitioner
                                                                      Versus
                                   D.b. Gupta
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vimal Chand Chaudhary For Respondent(s) : Mr. Sheetanshu Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/02/2022

List this matter on 08.03.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /24

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