Vikram Sharma S/O Sh. P.N. Sharma vs Auric Group Infraprojects ...
2022 Latest Caselaw 1796 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 10/2022

                                   Vikram Sharma S/o Sh. P.n. Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   Auric Group Infraprojects Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mohammad Adil for Mr. Harsh Dewani For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/02/2022

Issue notice to the non-applicant.

Notices be also sent through registered post. Rule is made

returnable by 07.04.2022.

List this matter on 07.04.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /31

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