Suresh Sharma S/O Late Laxmi ... vs Dhanwanti Sharma W/O Late Laxmi ...
2022 Latest Caselaw 1790 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 6089/2019

                                    Suresh Sharma S/o Late Laxmi Narayan Sharma
                                                                                                      ----Petitioner
                                                                      Versus
                                    Dhanwanti Sharma W/o Late Laxmi Narayn Sharma
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Deepak Sharma For Respondent(s) : Mr. Ashok Mehta, Sr. Advocate assisted by Mr. Mudit Singhvi

HON'BLE MR. JUSTICE SAMEER JAIN

Order

24/02/2022 Arguments heard and concluded. Judgment reserved.

If learned counsel for both the sides so chooses they

may file written submissions within a period of two days.

(SAMEER JAIN),J

JKP/46

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