Subhash Sharma vs State Of Rajasthan
2022 Latest Caselaw 1763 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 962/2022

Subhash Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Vikram Singh Bhati (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

A copy of the writ petition be supplied to Mr K.S. Rajpurohit,

who may complete instructions in the matter/file reply by the next

date.

List the petition on 16.02.2022.

Office is directed to reflect the name of Mr K.S. Rajpurohit

AAG for respondents in the cause list.

(ARUN BHANSALI),J 44-MMA/-

Powered by TCPDF (www.tcpdf.org)