Madhu Gaur vs State Of Rajasthan
2022 Latest Caselaw 1761 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1392/2022

Madhu Gaur

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 1389/2022 Thana Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kailash Jangid (VC) For Respondent(s) : Mr Pankaj Sharma, AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

Connect this petition with SBCWP No.821/2022.

List the matter on 05.02.2022.

(ARUN BHANSALI),J 48-49 MMA/-

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