Dharmendra Kumar Meena vs State Of Rajasthan
2022 Latest Caselaw 1752 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1863/2022

Dharmendra Kumar Meena

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kailsh Jangid (VC) For Respondent(s) : Mr Pankaj Sharma AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

Connect this petition with SBCWP No.821/2022.

List the matter on 05.02.2022.

(ARUN BHANSALI),J 116-MMA/-

Powered by TCPDF (www.tcpdf.org)