Hanuman Ram vs State
2022 Latest Caselaw 1751 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9989/2021

Hanuman Ram S/o Shri Ganesh Ram, Aged About 74 Years, B/c Kumawat, R/o Palara, Tehsil Nawa, District Nagaur (Raj.)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mrs. Sarita Soni (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/02/2022

Learned counsel for the petitioner has submitted that since

trial against the petitioner has already been concluded, this

criminal misc. bail application has rendered become infructuous.

Accordingly, this criminal misc. bail application is dismissed

as having become infructuous.

(VIJAY BISHNOI),J 53-Arun/-

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