Rampal vs State Of Rajasthan
2022 Latest Caselaw 1750 Raj

(1 of 1) [CW-12057/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12057/2020

Rampal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Vikas Bijarnia (VC) For Respondent(s) : None present

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

None has joined on behalf of the respondents on video call.

List the petition on 25.02.2022, as prayed.

Interim order is extended till the next date.

(ARUN BHANSALI),J 83-MMA/-

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