Vijay Singh vs Union Of India
2022 Latest Caselaw 1744 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 955/2020

Vijay Singh

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr Chaitnya Gahlot (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

Learned counsel for the petitioner prays for time.

List the petition after six weeks.

(ARUN BHANSALI),J 80-MMA/-

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