Smt. Pushpa Devi vs State Of Rajasthan
2022 Latest Caselaw 1737 Raj

(1 of 1) [CW-1900/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1900/2022

Smt. Pushpa Devi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr V.R. Choudhary (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

Issue notice. Issue notice on stay application also.

Notices be made returnable on 07.03.2022.

(ARUN BHANSALI),J 120-MMA/-

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