Shanti Kumar Jain S/O Late Shri ... vs The State Of Rajasthan
2022 Latest Caselaw 1727 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 93/2021

                                   Shanti Kumar Jain S/o Late Shri Ladu Lal Ji Jain
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Dipti Jain For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/02/2022

Time is sought on behalf of the counsel for the petitioner.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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