Bhupendra Manat vs State Of Rajasthan
2022 Latest Caselaw 1726 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15985/2021

Tarachand Roat

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 15983/2021 Chandu Lal Kharadi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15994/2021 Bhupendra Manat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Papu Sangwa (through VC) For Respondent(s) : Mr. Manish Vyas, AAG (through VC)

HON'BLE MR. JUSTICE ARUN BHANSALI Order

03/02/2022

Learned counsel for the respondents prays for and is granted

last opportunity to file reply, if any.

learned counsel for the petitioners submits that the issue

raised in the present petition is squarely covered by the judgment

dated 11.08.2014 in Arun Choudhary & Ors. v. State of Rajasthan

& Ors.: S.B. Civil Writ Petition No.5255/2013, decided at Jaipur

Bench.

List the petitions on 25.02.2022.

(ARUN BHANSALI),J 7-9-pradeep/-

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