Citation : 2022 Latest Caselaw 1678 Raj/2
Judgement Date : 22 February, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Appeal No. 210/2021
Pooranmal Meena Son Of Shri Ramdev
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Satyam Khandelwal For Respondent(s) : Ms. Rekha Madnani, Addl. Govt. Adv.
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
22/02/2022
Time is sought on behalf of the counsel for the appellant.
List this matter after four weeks.
(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J
ARTI SHARMA /24
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!