Mahesh Mohan Lal Pukar vs State Of Rajasthan
2022 Latest Caselaw 1678 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17561/2021

Mahesh Mohan Lal Pukar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

None has joined on VC from the parties on 20.12.2021.

Today also none has joined.

List the petition after six weeks.

(ARUN BHANSALI),J 42-MMA/-

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