Pushpendra Singh vs State Of Rajasthan
2022 Latest Caselaw 1677 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17807/2021

Pushpendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr Manish Vyas, AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

Learned counsel for the respondents prays for time to file

reply.

Time prayed for is allowed.

List the petition on 25.02.2022.

(ARUN BHANSALI),J 43-MMA/-

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