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Dinesh Chandra Soni vs State Of Rajasthan
2022 Latest Caselaw 1673 Raj

Citation : 2022 Latest Caselaw 1673 Raj
Judgement Date : 2 February, 2022

Rajasthan High Court - Jodhpur
Dinesh Chandra Soni vs State Of Rajasthan on 2 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 591/2022

Dinesh Chandra Soni

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr O.P. Sangwa (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

List the petition along with SBCWP No.414/2022.

(ARUN BHANSALI),J 137-MMA/-

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