Jindal Saw Limited vs M/S. Vista Mining Pvt. Ltd
2022 Latest Caselaw 1607 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1310/2022

Jindal Saw Limited

----Petitioner Versus M/s. Vista Mining Pvt. Ltd.

----Respondent

For Petitioner(s) : Mr Tarun Dudia through VC on behalf of Mr Ramit Mehta For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Learned counsel for the petitioner submits in other petition

(SBCW No.1369/2022) involving similar issue an interim order has

been passed.

In view of the submissions made, issue notice. Issue notice

of stay application also. Notices are made returnable within four

weeks and be given 'Dasti' to counsel for the petitioner for service

upon the respondents.

In the meanwhile and till further orders, further proceedings

in Case No.5/2016 pending before the Labour Court, Bhilwara

shall remain stayed.

(ARUN BHANSALI),J 56-MMA/-

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