Parkhar Maru vs State Of Rajasthan
2022 Latest Caselaw 1603 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 7087/2021 Dr. Parkhar Maru S/o Shri B.r. Maru, Aged About 37 Years, R/o 36 Aravali Complex, Kalka Mata Road, Sukher, Udaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. The Station House Officer, Police Station- Sukher, Udaipur.

3. The Superintendent Of Police, Udaipur.

----Respondents

For Petitioner(s) : Mr. Sumit Singhal (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this criminal misc. petition.

Hence, the same is dismissed as withdrawn.

(VIJAY BISHNOI),J SURABHII/19-

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