Sukhdeep Kaur vs The State Of Rajasthan
2022 Latest Caselaw 1600 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 704/2022

Sukhdeep Kaur

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Rishabh Purohit (VC) For Respondent(s) : Ms Surbhi Bissa (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Learned counsel for the respondents prays for time to

complete the instructions.

List the petition on 08.02.2022, as prayed.

(ARUN BHANSALI),J 44-MMA/-

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