Lattesh Kumari vs State Of Rajasthan
2022 Latest Caselaw 1599 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 825/2022

Lattesh Kumari

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Vivek Siddh (VC) For Respondent(s) : Mr Pankaj Sharma AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Learned AAG prays for time and granted a week's time to file

reply.

List the petition on 07.02.2022, as prayed.

(ARUN BHANSALI),J 47-MMA/-

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