Viswendra Singh S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 1578 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 7721/2021

                                   Viswendra Singh S/o Shri Brijendra Singh, Aged About 59 Years,
                                   Resident Of Moti Mehal, Bharatpur At Present Resident Of 18,
                                   Civil Lines, Jaipur (Raj).
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                     ----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

16/02/2022

(FARJAND ALI),J

PREETI VALECHA /663

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