Mohan Lal Dhanka S/O Late Shri ... vs State Of Rajasthan
2022 Latest Caselaw 1535 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 221/2021

                                   Mohan Lal Dhanka S/o Late Shri Birda Ram, Aged About 40
                                   Years, R/o House No. 61/177, Bhomiya Basti, New Indira Colony,
                                   Jal Mahal Ke Samne, Brahmpuri Jaipur (Presently In Open Air
                                   Camp, Pakkasarna, Hanumangarh)
                                                                                                         ----Appellant
                                                                         Versus
                                   State Of Rajasthan, through PP
                                                                                                       ----Respondent

For Appellant(s) : Ms. Shalini Sheoran Mr. Mamraj Gurjar For Respondent(s) : Mr. G.S. Rathore, GA cum AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

14/02/2022

Counsel appearing for the appellant contends that the

earlier appeal already stands dismissed by the Division Bench of

the High court in D.B. Criminal Appeal No.391/2018 on

28.08.2019 and judgment of trial Court has been upheld.

In view of the same, the present appeal is dismissed as

not maintainable.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

CHANDAN /69

Powered by TCPDF (www.tcpdf.org)