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Ashok Malik Son Of Shri Rameshwar ... vs Joint Secretary And Mission ...
2022 Latest Caselaw 1398 Raj/2

Citation : 2022 Latest Caselaw 1398 Raj/2
Judgement Date : 9 February, 2022

Rajasthan High Court
Ashok Malik Son Of Shri Rameshwar ... vs Joint Secretary And Mission ... on 9 February, 2022
Bench: Akil Kureshi, Sudesh Bansal
          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

               D.B. Civil Writ Petition No. 311/2021

Ashok Malik Son Of Shri Rameshwar Nath
                                                                  ----Petitioner
                                     Versus
Joint Secretary And Mission Director
                                                                ----Respondent

Connected With D.B. Civil Writ Petition No. 4554/2021 Sunil Kumar Singh Advocate (R/169/1991), S/o Late Dr. S.p. Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ashok Malik, petitioner in person through VC Mr. Sunil Kumar Singh, petitioner in person through VC For Respondent(s) : Mr. RD Rastogi, ASG assisted by Mr. Akshay Bhardwaj through VC Mr. Anil Mehta,AAG through VC Mr. Anshuman Saxena Mr. J.S.Shekhawat on behalf of Mr. RP Singh, AAG

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SUDESH BANSAL

Order

09/02/2022 Counsel appearing for the respondents wants to place on

record the petition filed before the National Green Tribunal along

with judgment dated 13.12.2021 passed thereupon. He submits

that report of National Green Tribunal has already been placed on

record.

The petition and the judgment are taken on record.

(2 of 2) [CW-311/2021]

Let the copy of these documents be supplied to the

petitioners.

List on 04.03.2022.

(SUDESH BANSAL),J (AKIL KURESHI),CJ

N.Gandhi/84-85

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