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Vijay Singh Son Of Shri Badri ... vs Anil Sharma Son Of Shri Vidyaram ...
2022 Latest Caselaw 1283 Raj/2

Citation : 2022 Latest Caselaw 1283 Raj/2
Judgement Date : 4 February, 2022

Rajasthan High Court
Vijay Singh Son Of Shri Badri ... vs Anil Sharma Son Of Shri Vidyaram ... on 4 February, 2022
Bench: Uma Shanker Vyas
 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

     S.B. Criminal Misc. (SOS) Application No. 28/2022

                                   in

       S.B. Criminal Revision Petition No. 164/2022

Vijay Singh Son Of Shri Badri Prasad, Resident Of
Village Sarkana, Police Station Kolari, District Dholpur
(Raj)
                                                          ----Petitioner
                                Versus
1.      Anil Sharma Son Of Shri Vidyaram Sharma,
        Resident     Of       Vidya     Bhawan,          Saipau   Road,
        Dholpur (Raj)
2.      State Of Raj., Through P.p
                                                     ----Respondents

For Petitioner(s) : Mr. Amitabh Jatav through V.C.

For                       :   Mr. Rajendra yadav, GA cum
Respondent(s)                 AAG



     HON'BLE MR. JUSTICE UMA SHANKER VYAS

                      Judgment / Order

04/02/2022

;[email protected];qDr dh vksj ls izLrqr ltk [email protected] tekur vkosnu ij fo}ku vf/koDrk ;[email protected];qDr dks lquk x;kA v/khuLFk fopkj.k U;k;ky; ,oa v/khuLFk vihyh; U;k;ky; ds vkyksP; fu.kZ; ,oa i=koyh ij miyC/k dkuwuh o rF;kRed fLFkfr ij fopkj fd;k x;kA ;[email protected];qDr dks fopkj.k U;k;ky; fo}ku eq[; U;kf;d eftLVªsV] /kkSyiqj }kjk izdj.k la[;k&[email protected] esa

(2 of 3) [CRLR(SOS)-28/2022]

ikfjr vk{ksfir fu.kZ; fnukafdr 21-01-21 }kjk /kkjk 138 ,u- vkbZ-,DV ds vijk/k esa nks"kfl) djkj nsrs gq, ,d o"kZ ds lk/kkj.k dkjkokl ,oa 1]00][email protected]&:i;s ds tqekZus ls nafMr djrs gq, mDr jkf'k ifjoknh dks crkSj {kfriwfrZ fnyk;s tkus o mlesa vlQy jgus ij rhu ekg ds vfrfjDr lk/kkj.k dkjkokl Hkqxrus dk vkns'k fn;kA ftlds fo:) vfHk;qDRk }kjk vihy izLrqr djus ij vihyh; U;k;ky;] ls'ku U;k;k/kh'k] /kkSyiqj }kjk QkStnkjh vihy la[;k&[email protected] esa ikfjr fu.kZ; fnukafdr 06-01-2022 ds rgr fopkj.k U;k;ky; }kjk ikfjr ,d o"kZ ds dkjkokl laca/kh n.Mkns'k dks vikLr dj fn;k] fdUrq ,d yk[k :i;s ds vFkZn.M ,oa vne vnk;xh vFkZn.M laca/kh n.Mkns'k ;Fkkor j[kk x;kA fo}ku vf/koDrk ;kph&vfHk;qDr us fuosnu fd;k gS fd ;kph dks v/khuLFk vihyh; U;k;ky; }kjk ek= vFkZn.M ls nafMr fd;k gS] ;kph }kjk vihy ds nkSjku 10][email protected]& :i;s tek djk;s gSaA fuxjkuh ;kfpdk dh lquokbZ esa le; yxsxkA vr% ltk LFkxu vkosnu Lohdkj fd;s tkus dk fuosnu fd;kA lquk x;k ,oa fopkj fd;k x;kA /kkjk 148 izdzkE; foys[k vf/kfu;e ds izko/kkuksa dh ea'kk dks ns[krs gq,] izdj.k ds xq.kkoxq.k ij dksbZ jk; O;Dr fd;s fcuk] ;g n.Mkns'k LFkxu dk vkosnu ;[email protected];qDr dh vksj ls 40][email protected]& :i;s dh jkf'k v/khuLFk fopkj.k U;k;ky; esa tek djkus dh iwoZorhZ 'krZ ij Lohdkj dj vkns'k fn;k tkrk gS fd ;[email protected];qDr bl U;k;ky; esa fnukad 05-03-2022 dks ,oa rRi'pkr tc Hkh mls vknsf'kr fd;k tkos] viuh mifLFkfr gsrq ,d yk[k :i;s dk ca/ki= ,oa ipkl&ipkl gtkj :i;s dh nks tekursa fo}ku

(3 of 3) [CRLR(SOS)-28/2022]

fopkj.k U;k;ky; ds larks"kizn izLrqr dj rLnhd djok ns rks vk{ksfir fu.kZ; fnukafdr 21-01-2021 ,oa 06-01-2022 ds fu.kZ; dk fdz;kUo;u bl iqujh{k.k ;kfpdk ds vfUre fu.kZ; rd LFkfxr j[kk tkrk gSA ;[email protected];qDr ;fn fuxjkuh ;kfpdk esa lQy jgrk gS rks v;[email protected] 07 izfr'kr okf"kZd C;kt lfgr tek'kqnk jkf'k okil ;[email protected];qDr dks ykSVkus ckcr~ ca/k i= fopkj.k U;k;ky; esa is'k dj ns] rks mijksDr tek'kqnk jkf'k fopkj.k U;k;ky; }kjk ckn jlhn ifjoknh dks Hkqxrku dj nh tkosA

(UMA SHANKER VYAS),J

Mittal /37(2)

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