Satish Kumar vs Smt Sarbati Devi And Ors
2022 Latest Caselaw 1255 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 16004/2017

                                    Satish Kumar
                                                                                                        ----Petitioner
                                                                          Versus
                                    Smt Sarbati Devi And Ors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Amol Vyas, through V.C. For Respondent(s) : Mr. Maneesh Sharma, through V.C.

HON'BLE MR. JUSTICE SAMEER JAIN

Order

03/02/2022

Learned counsel for the respondents Mr. Maneesh

Sharma submits that the matter will take time.

Learned counsel further submits that the a short

controversy is involved in the matter and is covered by judgment

of Hon'ble Apex Court.

Learned counsel for the petitioner Mr. Amol Vyas

submits that the matter be listed after two weeks, as the same

will be heard in physical hearing.

At request of learned counsel for the parties, list on

25.02.2022 for final disposal at 2:00 PM. Interim order, if any, to

continue till the next date.

List along with S.B. CWP No.10142/2014 and

10144/2014.

(SAMEER JAIN),J

JKP/14

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