Ashwani Lamba S/O Virendra Singh vs State Of Rajasthan
2022 Latest Caselaw 1220 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 1572/2022

                                   Ashwani Lamba S/o Virendra Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

02/02/2022

Due to connectivity issue, counsel for the petitioner could not

be connected through video conferencing.

List this matter on 07.02.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /6

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