Bajrang Lal S/O Sh. Kalyan Baksh ... vs Smt. Dropadi Devi W/O Sh. Ghasi Lal ...
2022 Latest Caselaw 1215 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Writ Miscellaneous Application No. 199/2021

                                    Bajrang Lal S/o Sh. Kalyan Baksh Saharwale
                                                                                                      ----Petitioner
                                                                      Versus
                                    Smt. Dropadi Devi W/o Sh. Ghasi Lal Ameriya
                                                                                                    ----Respondent

For Petitioner(s) : Mr. L.L. Gupta, through V.C. For Respondent(s) : Mr. Rajneesh Gupta, through V.C.

HON'BLE MR. JUSTICE SAMEER JAIN

Order

02/02/2022 For the reasons stated in the application and after

hearing learned counsel for the parties and on perusal of the

judgments cited at bar, learned trial court is directed to proceed

with the matter but is restrained from passing any final orders

without the permission of this court.

List on 30.03.2022.

(SAMEER JAIN),J

JKP/9

Powered by TCPDF (www.tcpdf.org)