Nasir Khan S/O Late Mohammed Sabir ... vs State Of Rajasthan
2022 Latest Caselaw 7943 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Habeas Corpus Petition No. 373/2022

                                   Nasir Khan S/o Late Mohammed Sabir Khan
                                                                                                      ----Petitioner
                                                                      Versus
                                     State Of Rajasthan and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Pratush Choudhary For Respondent(s) : Mr. Deepak Khandelwal Ms. Gauri Meena For State : Mr. N.S. Gurjar, Asst.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

21/12/2022

Petitioner is willing to take Respondent No.5 with him

alongwith his children. Respondent No.5 is also willing to go with

her husband. Petitioner is directed to file an affidavit that he will

take proper care of Respondent No.5 and his children.

Let the matter be listed on 05.01.2023.

In the meantime, petitioner is free to meet Respondent No.5

and his children at the place where Respondent No.5 is residing.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /2

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