Khalid Ahmed Ghilan Amran, S/O ... vs The State Of Rajasthan
2022 Latest Caselaw 7939 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     D.B. Civil Review Petition No. 111/2021
                                                                               In
                                                  D.B. Civil Special Appeal (Writ) No. 353/2021
                                                                               In
                                                     S.B. Civil Writ Petition No. 17905/2019

                                    Khalid Ahmed Ghilan Amran, S/o Shri Ahmed Ghilan Amran, R/o
                                    At Present 3/5, Nagar Nigam Colony, Amer Road, Jaipur.
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         The State Of Rajasthan, Through Its Additional Chief
                                               Secretary,     Department            Of     Higher       And    Technical
                                               Education, State Government Of Rajasthan, Secretariat,
                                               Jaipur.
                                    2.         The Union Of India, Through Its Foreigner Regional
                                               Registration Officer, East Block-B, Level-II, Sec.1, R.K.
                                               Puram, New Delhi 110066.
                                    3.         The Foreigner's Registration Office, Jaipur City Through
                                               Its Zone Officer, Jalebi Chowk, JDA Market, Near City
                                               Palace, Jaipur-302002.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. S.P. Mathur, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

21/12/2022

Learned counsel for the petitioner seeks to withdraw the

petition.

Accordingly, this petition is dismissed as withdrawn.

(CHANDRA KUMAR SONGARA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /3

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