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Rahman Ullah Sultani And Anr vs State Of Rajasthan Through P P
2022 Latest Caselaw 7925 Raj/2

Citation : 2022 Latest Caselaw 7925 Raj/2
Judgement Date : 20 December, 2022

Rajasthan High Court
Rahman Ullah Sultani And Anr vs State Of Rajasthan Through P P on 20 December, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        D.B. Criminal Appeal No. 1345/2017

                                    Rahman Ullah Sultani And Anr
                                                                                                           ----Appellants
                                                                           Versus
                                    State Of Rajasthan Through P P
                                                                                                         ----Respondent

For Appellant(s) : Mr. Syed Shahid Hasan, Sr. Adv.

Mr. Abdul Basit Naqvi, Adv.

Ms. Alka Rathi, Adv.

For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

Mr. Rakesh Kumar, Adv. with Ms. Priyanka Chauhan, Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

20/12/2022

For the grounds mentioned in the application (I.A.

No.2/2022), the same is allowed.

Judgment dated 28.06.2017 is taken on record.

Let the matter be listed for final hearing on 24.01.2023,

along with D.B. Criminal Appeal No.1655/2017, D.B. Criminal

Leave to Appeal No.370/2017 and D.B. Criminal Appeal

No.1345/2017.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

Ashwani/-29

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