Shri Manoj Parashar S/O Natthi Lal ... vs The State Of Rajasthan
2022 Latest Caselaw 7917 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 18245/2022

                                   Shri Manoj Parashar S/o Natthi Lal Parashar
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Sudhir Yadav For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

19/12/2022

Learned counsel for petitioner has placed reliance the order

dated 5.5.2022 passed in bunch of writ petitions; being S.B. Civil

Writ Petitions No.30/2019. It has been decided on the basis of

judgment in case of Babu Lal Meena & Ors. State of Rajasthan

[S.B. Civil Writ Petition No.144/2015].

Heard.

Issue notice to respondents, returnable within six weeks.

(SUDESH BANSAL),J

TN/40

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