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Deena @ Deendayal S/O Shri Gorelal vs State Of Rajasthan
2022 Latest Caselaw 7912 Raj/2

Citation : 2022 Latest Caselaw 7912 Raj/2
Judgement Date : 19 December, 2022

Rajasthan High Court
Deena @ Deendayal S/O Shri Gorelal vs State Of Rajasthan on 19 December, 2022
Bench: Pankaj Bhandari, Shubha Mehta
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 622/2022

                                   Deena @ Deendayal S/o Shri Gorelal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Goving Prasad Rawat For Respondent(s) : Mr. G.S. Rathore, G.A..-cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

19/12/2022

Time is sought on behalf of the petitioner.

List this matter after four weeks, as prayed.

(SHUBHA MEHTA),J (PANKAJ BHANDARI),J

ARTI SHARMA /9

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