Anita Sharma D/O Late Shri Ram ... vs The Managing Committee
2022 Latest Caselaw 7907 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 18899/2022
                                   Anita Sharma D/o Late Shri Ram Bihari Sharma
                                                                                                       ----Petitioner
                                                                       Versus
                                   The Managing Committee & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Mahesh Gupta with Ms. Priayanshi Katta For Respondent(s) : Mr. Arun Sharma

HON'BLE MR. JUSTICE SUDESH BANSAL Order 19/12/2022

Counsel for petitioner states that petitioner was working in

the Keshari Devi Kanodia Gyan Mandir School from January 2002

and vide order dated 09.07.2022 (Annexure-3), her services as

principal were terminated by the Management. Petitioner

challenged her termination order dated 09.07.2022 by way of

filing statutory appeal before the Rajasthan Non-Government

Educational Institutions Tribunal and the Tribunal passed interim

order dated 18.07.2022 in favour of petitioner, but finally

dismissed the appeal vide judgment dated 06.12.2022, hence the

instant writ petition has been filed.

On behalf of respondents, counsel has put in appearance as

caveator and accepts notices. Service stands complete.

Counsel for respondents seeks time to file reply of the writ

petition.

List on 19th January, 2023.

In the meanwhile, petitioner may not be relieved pursuant to

the termination order dated 09.07.2022.

(SUDESH BANSAL),J SACHIN/71

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