Rajesh Kumar Meena S/O Asha Ram ... vs The State Of Rajasthan
2022 Latest Caselaw 7874 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 378/2022

                                   Rajesh Kumar Meena S/o Asha Ram Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Rajendra Yadav, G.A.-cum-AAG with Mr. N.S. Gurjar, Asst.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

16/12/2022

No one has put in appearance on behalf of the petitioner.

List this matter on 20.12.2022.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /44

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