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Yogendra Sen S/O Late Gopal Lal Sen vs State Of Rajasthan
2022 Latest Caselaw 7873 Raj/2

Citation : 2022 Latest Caselaw 7873 Raj/2
Judgement Date : 16 December, 2022

Rajasthan High Court
Yogendra Sen S/O Late Gopal Lal Sen vs State Of Rajasthan on 16 December, 2022
Bench: Sudesh Bansal
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 17781/2022

                                    Yogendra Sen S/o Late Gopal Lal Sen
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan & Ors.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sandeep Saxena For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

16/12/2022 Counsel for petitioner has challenged the suspension order

dated 30.6.2020 and states that the suspension order is liable to

be revoked. Reliance has been placed on the judgment passed by

the Hon'ble Supreme Court in case of Ajay Kumar Choudhary

Vs Union of India [2015 (7) SCC 291] and placing reliance on

the same judgment, Co-ordinate Bench of this Court has also

passed the order in similar set of facts.

Heard.

Issue notice to respondents.

In addition, copy of the writ petition may be served in the

office of Mr. Imran Khan within one week.

(SUDESH BANSAL),J

NITIN /21

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