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Fateh Singh Son Of Late Shri ... vs State Of Rajasthan
2022 Latest Caselaw 7871 Raj/2

Citation : 2022 Latest Caselaw 7871 Raj/2
Judgement Date : 16 December, 2022

Rajasthan High Court
Fateh Singh Son Of Late Shri ... vs State Of Rajasthan on 16 December, 2022
Bench: Sudesh Bansal
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13254/2022

                                   Fateh Singh Son Of Late Shri Harphool Meena
                                                                                                      ----Petitioner
                                                                      Versus
                                   State Of Rajasthan & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Deepak Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

16/12/2022

Counsel for petitioner states that in view of the judgment

dated 07.08.2019, petitioner is entitled for the interest on the

delayed payment of retiral benefits also.

Issue notice to respondents.

(SUDESH BANSAL),J

SAURABH/81

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