Anju Chowdhary, Wife Of Shri ... vs State Of Rajasthan
2022 Latest Caselaw 7859 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 17146/2022

                                    Anju Chowdhary, Wife Of Shri Baldev Jakhar
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Amol Vyas For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

15/12/2022 Counsel for petitioner states that the issue involved in the

instant writ petition is covered by the judgment passed by the Co-

ordinate Bench of this Court in S.B. Civil Writ Petition No.

15671/2013: Dr. Alok Vyas Vs State of Rajasthan & Ors.

decided on 11.2.2021.

Heard.

Issue notice to respondents.

In addition, copy of writ petition may be served in the office

of Mr. C.L. Saini, Additional Advocate General.

(SUDESH BANSAL),J

NITIN /15

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